WPC/3397/2023
2023 Latest Caselaw 3716 Jhar

Citation : 2023 Latest Caselaw 3716 Jhar
Judgement Date : 4 October, 2023

Jharkhand High Court

WPC/3397/2023 on 4 October, 2023

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       W.P.(T) No. 3383 of 2023
                                With
                       W.P.(T) No. 3397 of 2023
                                With
                       W.P.(T) No. 3601 of 2023
                                 ---------

CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

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06/04.10.2023 As prayed for, list these cases on 9th November, 2023.

In the meantime, learned counsel for the respective parties shall submit a written note of argument accompanied by the judgment they are relying.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Alok/-

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