Citation : 2023 Latest Caselaw 3714 Jhar
Judgement Date : 4 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
L.P.A No. 140 of 2020
M/s BMC Metal Cast Ltd. ...... Appellant
Versus
Jharkhand Urja Vikas Nigam Limited and others .... ... Respondents
With
L.P.A No. 143 of 2020
M/s BMC Metal Cast Ltd. ...... Appellant
Versus
Jharkhand Urja Vikas Nigam Limited and others .... ... Respondents
CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
For the Appellant(s) : Mr. M.S Mittal, Advocate
For the JUVNL : Mr. Mrinal Kanti Roy, Sr.SC
Mr. Mukesh Kumar Sinha, Sr.SC
---------
Order No. 20/Dated: 4th October 2023
These matters are wrongly shown under the heading for "Final Disposal".
2. Mr. M.S Mittal, the learned senior counsel for the appellant(s) and Mr. Mrinal Kanti Roy and Mr. Mukesh Kumar Sinha, the learned senior standing counsels for the JUVNL have concluded their arguments.
3. Judgment reserved.
(Shree Chandrashekhar, J.)
(Anubha Rawat Choudhary, J.)
sudhir
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