Alok Banerjee & Ors vs The State Of Jharkhand & Ors
2023 Latest Caselaw 4342 Jhar

Jharkhand High Court

Alok Banerjee & Ors vs The State Of Jharkhand & Ors on 30 November, 2023

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar, Anubha Rawat Choudhary

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
               (Letters Patent Appellate Jurisdiction)
                      L.P.A No. 360 of 2021
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Alok Banerjee & Ors. ... Appellants Versus The State of Jharkhand & Ors. ... Respondents

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the Appellants : Ms. Sonal Jaiswal, Advocate For the Respondent-State : Mr. Mrinal Kanti Roy, GA-I Mr. Rakesh Ranjan, AC to GA-I For the Private Respondent : Mr. Jagdeesh, Advocate

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Order No. 16/Dated: 30th November 2023

Parties have appeared.

2. Pleadings are complete.

3. Mr. Jagdeesh, the learned counsel for the private respondent tenders a compilation of the judgments.

4. Taken on record.

5. Mr. Jagdeesh, the learned counsel for the private respondent is seeking adjournment on the ground that Mr. Rupesh Singh, the learned counsel has gone outstation.

6. Post this matter on 19th December 2023 under the heading "Final Disposal".

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Amit