Manish Kumar Gupta vs The State Of Jharkhand
2023 Latest Caselaw 4189 Jhar

             IN THE HIGH COURT OF JHARKHAND, RANCHI
                                ----

Cr.M.P. No. 2906 of 2013

----

      Manish Kumar Gupta                                   .... Petitioner
                                  --    Versus    --
      The State of Jharkhand                               .... Opposite Party
                                         ----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

---

For the Petitioner :- Mr. Anurag Gupta, Advocate For the State :- Mr. Fahad Allam, Advocate

----

8/07.11.2023 The learned counsel for the respondent State further seeks

time to file counter affidavit. He further submits that the judgment relied

by the learned counsel for the petitioner he will examine the same and

will assist the Court on the next date of listing.

2. Let it appear on 29.11.2023.

( Sanjay Kumar Dwivedi, J.)

SI/