Hindustan Copper Ltd vs M/S Predicate Consultants ...
2023 Latest Caselaw 2117 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              Arbitration Appeal No. 7 of 2016

                Hindustan Copper Ltd.                        ...      ...      Appellant
                                      Versus
              M/s Predicate Consultants Private Limited... ... Respondent
                                      ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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43/19.05.2023 The matter has been posted for pronouncement for judgment today. Upon going through the written submissions filed by the parties , this court requires clarification on certain points which have been raised in the written submissions.

2. Accordingly, post this case for further hearing on 22.06.2023 under the heading for final disposal at 2.15 p.m. to be taken up as a first case.

(Anubha Rawat Choudhary, J.) /Binit