Kartik Kumar Rout vs The State Of Jharkhand & Anr
2023 Latest Caselaw 2060 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. Revision No. 18 of 2010
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Kartik Kumar Rout ... Petitioner Versus The State of Jharkhand & Anr. ... Opposite Parties

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Mr. B. M. Tripathy, Sr. Adv. For the State : Mr. S. K. Srivastava, A.P.P. For the O.P. No.2 : Mr. Indrajit Sinha, Advocate.

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09/11.05.2023.

This criminal revision application has been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Chief Justice.

(Ambuj Nath, J.) Jay/-