Manoj Mahto vs The State Of Jharkhand
2023 Latest Caselaw 2045 Jhar

Citation : 2023 Latest Caselaw 2045 Jhar
Judgement Date : 10 May, 2023

Jharkhand High Court

Manoj Mahto vs The State Of Jharkhand on 10 May, 2023

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (SJ) No. 1440 of 2008
      Manoj Mahto                                  ...... Appellant
                            Versus
      The State of Jharkhand                     ....... Respondent
                            -------

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Pankaj Verma, Advocate For the Respondent : Mrs. Nehala Sharmin, APP

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05/Dated:10th May, 2023

Heard learned counsel for both the sides. Judgment is reserved.

(Sanjay Prasad, J.) Saket/-

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