Smt. Punam Singh vs Principal Chief Commissioner Of ...
2023 Latest Caselaw 1277 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                       W.P.(T) No. 4891 of 2022
              Smt. Punam Singh                             .......     Petitioner
                                              Versus
              Principal Chief Commissioner of Income
              Tax, Bihar and Jharkhand & Anr.              ........    Respondents
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CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan

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For the Petitioner : Mr. Ajay Kumar Jha, Advocate Mr. Vijay Shankar Jha, Advocate Mr. Aman Raja, Advocate For the Respondents : Mr. R.N. Sahay, Sr. S.C.

08/22.03.2023 Learned counsel for the petitioner seeks to rely upon certain judgments. He undertakes to supply a compilation containing the relevant decisions and provisions of law by Monday 27th March 2023.

Accordingly, let the matter be listed on 29th March, 2023.

                                                           (Aparesh Kumar Singh, J.)


    Shamim/                                                   (Deepak Roshan, J.)