Fuleshwar Gope vs Union Of India Through The ...
2023 Latest Caselaw 1069 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P. (Cr.) No.443 of 2022

         Fuleshwar Gope                                   ........... Petitioner

                                          Versus

    Union of India through the Secretary, Ministry of Home Affairs & Ors.
                                                          .......Respondents
                                        -------

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Petitioner : Mr. Niranjan Kumar, Advocate For the State : Mr. Gaurav Raj, A.C. to A.A.G.II For the NIA : Mr. A.K. Das, Spl. P.P.

---------------------------- nd 11/Dated: 2 March, 2023

Heard learned counsel for the parties.

Hearing is concluded and the judgment is reserved.

(Sujit Narayan Prasad, J.)

(Subhash Chand, J.) Rohit Pandey/-