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Pijush Mandal vs The Union Of India
2023 Latest Caselaw 740 Jhar

Citation : 2023 Latest Caselaw 740 Jhar
Judgement Date : 10 February, 2023

Jharkhand High Court
Pijush Mandal vs The Union Of India on 10 February, 2023
      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      W.P.(S) No. 4420 of 2019
1. Pijush Mandal S/o Sushanta Mandal, R/o 115, Dukhutola, PO
     Karandih, PS Parsudih, District East Singhbhum.
2. Haradhan Shaw S/o Kalipada Shaw, R/o Kanthalia, PO Mathiana,
     PS Bharagora, District East Singhbhum.
3. Ashish Kumar Giri S/o Pankaj Kumar Giri, R/o Mural, PO Mural, PS
     Shyam Sundarpur, District East Singhbhum.
4. Prabir Kumar Laha S/o Pankaj Kumar Laha, R/o Kuldiha, PO
     Rakhamines, PS Jadugora, District East Singhbhum.
5. Montu Goswami S/o Alok Goswami, R/o Harina, PO Narda, PS
     Kowali, District East Singhbhum.
6. Partha Sarathi Maity, S/o Late Rati Kanta Maity, R/o Patpur, PO PS
     Bahragora, District East Singhbhum.
7. Tara Shankar Giri S/o Balram Giri, R/o Bildubrajpur, PO Kaimi, PS
     Baharagora, District East Singhbhum.
8. Mousumi Parihari, D/o Bhupati Bhushan Ghosh, R/o Chandabila,
     PO Darkhuli, PS Baharagora, District East Singhbhum.
9. Chitta Ranjan Bhuinya, S/o Pratap Chandra Bhuinya, R/o
     Baharachura, PO Keshorda, PS Baharagora, District East
     Singhbhum.
10. Goutam Kumar Dey S/o Late Amrit Lal Dey, R/o At PO
     Manusmuria, PS Barsole, District East Singhbhum.
11. Saroj Kumar Bhoi S/o Satish Chandra Bhoi, R/o At PO
     Mansumuria, PS Barsole, District East Singhbhum.
12. Jayant Kumar Sahu S/o Gouri Shankar Sahu, R/o At PO Banmakri,
     PS Baharagora, District East Singhbhum.
13. Deepak Kumar Mandal S/o Raj Kishore Prasad, R/o At PO Kera,
     PS Chakradharpur, District West Singhbhum.
14. Ashish Kumar Baraik S/o Laxman Baraik, R/o Puto, PO Puto, PS
     Ghaghra, District Gumla.
15. Gopal Krishna Ghosh S/o Ram Chandra Ghosh, R/o Pathri, PO
     Benda, PS Baharagora, District East Singhbhum.
16. Raghu Nath Paul S/o Murali Dhar Paul, R/o Kailapathar, PO
     Gandanata, PS Chakulia, District East Singhbhum.
17. Shrawan Kumar Sah S/o Govind Sah, R/o Paharpur (Chandpur),
     PO Devanchak, PS Meharma, District Godda.
18. Samir Kumar Bose S/o Sasanka Shekhar Bose, R/o Patpur, PO
     Baharagora, PS Baharagora, District East Singhbhum.
                                            ...    Petitioners
                              -versus-
1. The Union of India, through Department of Human Resources,
   Government of India, Office at Shastri Bhawan, Dr. Rajendra Prasad
   Road, Central Secretariat, New Delhi.
2. The State of Jharkhand through the Principal Secretary, Department
   of School Education and Literacy, Government of Jharkhand, Project
   Building, Dhurwa, Ranchi.
3. The Director, Primary Education, Department of School Education
   and Literacy, Government of Jharkhand, Project Building, Dhurwa,
   Ranchi.
4. The Chairman, Jharkhand Education Project Council, Office at
   Doranda, Ranchi.
5. The Deputy Commissioner, East Singhbhum, Jamshedpur.
6. The District Superintendent of Education-cum-District Programme
   Officer, East Singhbhum.
                                            ...    Respondents
                                             -: 2 :-

                   CORAM : HON'BLE MR. JUSTICE ANANDA SEN
                                          ----

For the Petitioners : Mr. Sunil Kumar Mahto, Advocate For the Respondents : Mr. Ashok Kumar Singh, AC to SC (L&C) III Mr. Krishna Murari, Advocate Mr. Raj Vardhan, Advocate

----

7/ 10.02.2023 Heard learned counsel for the petitioners and learned counsel for the respondents.

2. The issue of regularisation has been set at rest by a Division Bench of this Court in W.P.(S) No.315 of 2016 and analogous cases vide judgment dated 16.12.2022. It has been held that the para teachers cannot be regularized.

3. In this writ petition, the petitioners, who are para teachers, are claiming for regularisation. The issue is thus, covered by the judgment dated 16.12.2022 passed in W.P.(S) No.315 of 2016.

4. Considering the aforesaid fact, this writ petition is also dismissed in terms of the judgment dated 16.12.2022 passed by the Division Bench of this Court in W.P.(S) No.315 of 2016 and analogous cases.

(Ananda Sen, J.) Kumar/Cp-02

 
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