Citation : 2023 Latest Caselaw 540 Jhar
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 96 of 2021
Sainik Schools Society and others .... Appellants
Versus
Amrendra Nath Mishra .... Respondent
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellants : Mr. Anil Kumar, ASGI Mr. Vikash Kumar, CGC
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Order No.07/Dated: 1st February 2023 On account of paucity of time, this matter could not be heard today.
Post this matter on 20th February 2023. The learned counsel appearing for the appellants undertakes to file written notes of argument and compilation of judgment, if any, before the next date of hearing.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.)
RKM/
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