The State Of Jharkhand And Others vs Lakhan Prasad Yadav
2023 Latest Caselaw 537 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   (Letters Patent Appellate Jurisdiction)

                              LPA No. 287 of 2021

The State of Jharkhand and others                            .... Appellants
                                     Versus
Lakhan Prasad Yadav                                           .... Respondent

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the Appellants : Mr. Prabhat Kumar, SC-II For the Respondent : Mr. Manoj Tandon, Advocate Mr. Rakesh Kr. Roy, Advocate

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Order No.08/Dated: 1st February 2023 On account of paucity of time, this matter could not be heard today.

Post this matter on 20th February 2023. The learned counsels appearing for the parties undertake to file written notes of argument and compilation of judgment, if any, before the next date of hearing.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.)

RKM/