Citation : 2023 Latest Caselaw 536 Jhar
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 220 of 2020
Dinabandhu Mahato @ Dina Bandhu Mahto .... Appellant
Versus
Mecon Ltd. and others .... Respondents
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant : Mr. Rahul Kumar, Advocate For the Respondent No.1 : Mr. Amitabh, Advocate
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Order No.13/Dated: 1st February 2023 On account of paucity of time, this matter could not be heard today.
Post this matter on 20th February 2023. The learned counsels appearing for the parties undertake to file written notes of argument and compilation of judgment, if any, before the next date of hearing.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.)
RKM/
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