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Union Of India Represented By The ... vs Santosh Dodrajka
2023 Latest Caselaw 4432 Jhar

Citation : 2023 Latest Caselaw 4432 Jhar
Judgement Date : 5 December, 2023

Jharkhand High Court

Union Of India Represented By The ... vs Santosh Dodrajka on 5 December, 2023

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar, Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            Commercial Appeal No. 02 of 2021

        Union of India represented by the General Manager, South Eastern
        Railway, Garden Reach, Kolkata, 700043, West Bengal State as well as
        locally through namely Lalit Kumar Sahoo, aged about 36 years Dy.
        Chief Electrical Engineer (CON), Rourkela Divisional Electrical
        Engineer (Construction), South Eastern Railway, Chakradharpur
        Division, P.O & P.S: Chakradharpur, Dist: West Singhbhum, Jharkhand
        State                ...           ... Respondent/Applicant/ Appellant
                                    Versus
        Santosh Dodrajka, son of Late Kanhialal Dodrajka, by faith Hindu, by
        occupation business civil contractor, resident of Mohalla Bara Nimdih,
        P.O. & P.S: Chaibasa, Town Chaibasa, District West Singhbhum
                           ...         ... Claimant/Respondent/ Respondent
                                    ---

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellant : Ms. Chandana Kumari, Advocate For the Respondent : Mr. Amitabh Prasad, Advocate

---

th Order No. 10/ Dated: 05 December 2023

Judgment is pronounced in the open Court.

2. Commercial Appeal No.02 of 2021 is allowed in terms of the judgment.

3. Let the signed judgment be kept in the original file.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Saurav/-

 
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