Mr. Vishal Kr. Tiwari vs Unknown
2023 Latest Caselaw 4415 Jhar

Jharkhand High Court

Mr. Vishal Kr. Tiwari vs Unknown on 4 December, 2023

Author: Rajesh Shankar

Bench: Rajesh Shankar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P. (S) No.6403 of 2023
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioners : Mr. Vishal Kr. Tiwari, Advocate For the State : Mrs. Pinky Tewary, A.C. to A.G. For Res. Nos.7 & 8 : Mrs. Richa Sanchita, Advocate

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Order No.02 Date: 04.12.2023

1. Learned counsel for the petitioners, at the outset, submits that

the petitioners have already preferred a writ petition being

W.P.(S) No.3082 of 2021 for issuance of direction upon the

respondents to regularise their services. The said writ petition

has been heard by a co-ordinate Bench of this Court and the

judgment has been reserved.

2. Considering the said submission, put up this case under the

same heading on 9th January, 2024 awaiting judgment to be

delivered in the aforesaid writ petition.

(Rajesh Shankar, J.) Sanjay/