Arun Kumar Dubey vs The Director
2023 Latest Caselaw 2920 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    W.P. (PIL) No. 4632 of 2019
           Arun Kumar Dubey            ...     ... ...   ...   ...    Petitioner
                                       Versus
           The Director, Directorate of Enforcement and others... Respondents
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           CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
                        SRI ANANDA SEN, J.

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For the Petitioner: Mr. Rajeev Kumar, Advocate For the State: Mr. Piyush Chitresh, A.C. to A.G. For the ED: Mr. Amit Kumar Das, Advocate

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24/Dated: 16.08.2023

This matter is listed under 'To Be Mentioned' category. It was

heard by us on 05.04.2023, but during preparation of the judgment,

certain questions regarding the powers of the Court to take suo motu

cognizance arose an application filed by the petitioner which required

further hearing. The matter was reserved on the question of

maintainability of the Public Interest Litigation on being mentioned in

I.A. No. 3174 of 2023 which was filed for dismissal of the instant

Public Interest Litigation.

It is also brought to our notice that Mr. Kapil Sibal, learned

Senior Counsel, who has to argue in the case, is at present arguing

the case before the Constitution Bench of Hon'ble Supreme Court of

India and the learned counsel for the respondents prays for an

adjournment.

Thus, it is released from the part-heard, but it will be listed on

14.09.2023 under the same heading at the top of the list.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Manoj/MM