Ms. Kavita Jha vs Mr. R.N.Sahay
2023 Latest Caselaw 2563 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      W.P.(T) No. 2650 of 2023
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CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Deepak Roshan

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For the Petitioner : Ms. Kavita Jha, Adv.

Ms. Lavanya Gadodia, Adv. For the Respondent : Mr. R.N.Sahay, Sr. S.C Mr. Anurag Vijay, Jr. S.C.

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05/02.08.2023 Heard Ms. Kavita Jha, learned counsel for the petitioner.

Mr. R.N.Sahay, learned senior standing counsel for the respondent submits that he has to furnish a written note of argument supported with judgment and prays that the matter be listed after two weeks.

List this case on 10.08.2023 through "Hybrid Mode".

Till then the interim order dated 18.05.2023 shall continue.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Amardeep/