Esl Steel Limited (Earlier Known ... vs Principal Commissioner Of ...
2023 Latest Caselaw 1667 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(T) No. 2225 of 2021
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ESL Steel Limited (earlier Known as Electrosteel Steels Limited) ... ... Petitioner Versus Principal Commissioner of Central Goods and Service Tax & Central Excise, Ranchi & Others ... ... Respondents

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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner : M/s. Biren Poddar, Sr. Adv., Deepak Sinha, Piyush Poddar, & Manav Poddar, Advs.

For the Respondent-CGST : Mr. P.A.S. Pati, Adv.

Mrs. Ranjana Mukherjee, Adv.

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16/19.04.2023 Learned counsel for the petitioner submits that the matter be adjourned for two weeks so that in the meantime he shall file a written compilation of the judgments which he is relying upon.

List this case on 16.05.2023.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Alok/-