Sanat Bhattacharjee @ vs The State Of Jharkhand
2023 Latest Caselaw 1581 Jhar

              IN     THE HIGH COURT OF JHARKHAND AT RANCHI
                                    Cr.M.P. No. 3328 of 2013
              Sanat Bhattacharjee @
              Sanat Kr. Bhattacharjee                         .....   ...     Petitioner
                                   Versus
      1. The State of Jharkhand.
      2. Shankar Bhandari                            ..... ...    Opposite Parties
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Ms. Anushka Sharma, Advocate.

      For the State             :        A.P.P.
      For the O.P. No. 2        :        Mr. Lukesh Kumar, Advocate.
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04/ 12.04.2023 This petition has been filed for quashing of the order dated 17.02.2012, in connection with C.P. Case No. 209 of 2011, pending in the court of learned Judicial Magistrate, 1st Class, Dhanbad.

Status report is available on record, which suggests that the petitioner has already been acquitted by the judgment dated 05.06.2015.

In view of the status report, this petition has become infructuous. As such, this petition is dismissed as infructuous.

(Sanjay Kumar Dwivedi, J.) Amitesh/-