The Management Of M/S Hindustan ... vs Ashok Karan
2023 Latest Caselaw 1564 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                     W.P.(L) No. 369 of 2010

                 The Management of M/s Hindustan Times, Jharkhand Unit, having its
                 office at Kokar Industrial Area, P.S. Sadar, P.O. and District-Ranchi
                                                               ...     ...      Petitioner
                                            Versus
                 Ashok Karan                            ...        ...       Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Rajeev Kumar Sinha, Advocate : Mr. Vishnu Kumar Mahto, Advocate For the Respondent : Mr. Rahul Kumar, Advocate

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07/11.04.2023 Counsel for the parties are present.

2. It is submitted by the counsel for the parties that the pleadings in the present case is complete. They submit that the matter may be posted for Final Disposal on 26.04.2023.

3. Post this case on 26.04.2023 under the heading for 'Final Disposal.

4. Counsel for the parties are directed to prepare short synopsis of case, list of dates and file the judgment which they seek to rely upon by 24.04.2023.

(Anubha Rawat Choudhary, J.) Binit