Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Subhash Prasad Sinha vs The State Of Jharkhand Through ...
2022 Latest Caselaw 4233 Jhar

Citation : 2022 Latest Caselaw 4233 Jhar
Judgement Date : 17 October, 2022

Jharkhand High Court
Subhash Prasad Sinha vs The State Of Jharkhand Through ... on 17 October, 2022
                                            1

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Cr.M.P. No. 1398 of 2022

        Subhash Prasad Sinha                             ......     Petitioner
                                  Versus
        The State of Jharkhand   through Vigilance       ......     Opp. Parties

                CORAM:     HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
                                  ---------

For the Petitioner : Mr. Gopal K. Sinha, Advocate For the State : Mrs. Priya Shrestha, Spl. P.P.

04/Dated: 17/10/2022 Learned counsel for the State shall go through the judgments

relied by the learned counsel for the petitioner and assist the Court on the next

date.

Let this matter appear after Dipawali vacation.

( Sanjay Kumar Dwivedi, J.) Satyarthi/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter