Citation : 2022 Latest Caselaw 1926 Jhar
Judgement Date : 11 May, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (S) No. 4371 of 2020
Bageshwar Pathak & Others ... ... Petitioners
Versus
The State of Jharkhand & Others ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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Through Video Conferencing
05/11.05.2022
1. Learned counsel for the parties appear and submit that the pleadings are completed.
2. Learned counsel for the parties are directed to prepare list of dates, short synopsis of arguments and furnish copies of the judgments to which they seek to rely upon.
3. Post this case on 08.06.2022 before appropriate Bench as per roster.
(Anubha Rawat Choudhary, J.) Mukul
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