M/S Sudha Business Enterprises ... vs The State Of Jharkhand & Anr
2022 Latest Caselaw 851 Jhar

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
             W.P.(T) No. 3407 of 2021
  M/s Sudha Business Enterprises Pvt. Ltd. Ranchi .... Petitioner
                           Versus
  The State of Jharkhand & Anr.                       ....    Respondents
                           with
                     W.P.(T) No. 2111 of 2021
  M/s Southern Trading & Industrial Corporation,
  East Singhbhum                               .      ... .... Petitioner
                            Versus
  The State of Jharkhand & Anr.                       .... Respondents
                           with
                     W.P.(T) No. 4006 of 2021
  M/s R.K. HP Gas Agencies, West Singhbhum            .... .... Petitioner
                           Versus
  The State of Jharkhand & Anr.                       ....    Respondents
                           with
                     W.P.(T) No. 4182 of 2021
  M/s Birsa Tractors, West Singhbhum           .... .... Petitioner
                           Versus
  The State of Jharkhand & Anr.                       ....    Respondents
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner(s) : M/s Sumeet Gadodia, Ranjeet Kushwaha, Advocates For the Respondents: M/s. Sachin Kumar, AAG-II, Ashok Kumar Yadav, G.A.-I, P.A.S. Pati, G.A.-II, Piyush Chitresh, A.C. to A.G.

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Oral Order 03 / Dated : 03.03.2022

As prayed on behalf of the parties, put up these cases on

13.04.2022.

Learned counsel for the State is directed to bring on record the copy

of the order/judgment passed in Civil Appeal Nos.10412 of 2018 and 10413

of 2018 as has been referred at paragraph-8 of the counter affidavit.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.)

Manoj/VK