Citation : 2022 Latest Caselaw 1309 Jhar
Judgement Date : 31 March, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 340 of 2018
......
4/31.03.2022 So far as defect no.4 is concerned, let the certified copy of the judgment and decree be sent to the court below for necessary correction.
Rest of the defects should be removed within three weeks.
(Ananda Sen, J) Mukund/-
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