Nageshwar Thakur @ Nageshwar Osta vs The State Of Jharkhand
2022 Latest Caselaw 1119 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 2873 of 2013
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Nageshwar Thakur @ Nageshwar Osta ... ... Petitioner Versus The State of Jharkhand ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : Mr. Purnendu Sharan, Advocate For the State : Mr. Suraj Verma, A.P.P.

   For the Opp. Party No. 2    :
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Order No. 04: Dated: 22nd March, 2022 Learned counsel for the parties is present. Let a status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within twelve weeks from the date of receipt of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM