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7/14.03.2022 Learned Counsel For ... vs Unknown
2022 Latest Caselaw 1047 Jhar

Citation : 2022 Latest Caselaw 1047 Jhar
Judgement Date : 14 March, 2022

Jharkhand High Court
7/14.03.2022 Learned Counsel For ... vs Unknown on 14 March, 2022
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P.(S) No. 2797 of 2019
                                          And
                                W.P.(S) No. 2815 of 2019
                                          And
                                W.P.(S) No. 7298 of 2019
                                          And
                                W.P.(S) No. 7304 of 2019
                                          And
                                W.P.(S) No. 7315 of 2019
                                         ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

07/14.03.2022 Learned counsel for the petitioner (s) prays for adjournment and submits that similar matters are posted on 22.03.2022. He submits that the cases are covered by a judgment passed by this Court in W.P.(S). No.2378 of 2019 disposed of on 16.02.2022.

2. Post these cases on 22nd of March, 2022 under the same heading.

(Anubha Rawat Choudhary, J.) Saurav

 
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