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Nagdeo Singh vs Surajdeo Singh @ Babuni Singh & ...
2022 Latest Caselaw 1001 Jhar

Citation : 2022 Latest Caselaw 1001 Jhar
Judgement Date : 10 March, 2022

Jharkhand High Court
Nagdeo Singh vs Surajdeo Singh @ Babuni Singh & ... on 10 March, 2022
                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 S.A. No. 139 of 2016
                                          ----

Nagdeo Singh ... Appellant

-versus-

Surajdeo Singh @ Babuni Singh & Others ... Respondents

----

CORAM : HON'BLE MR. JUSTICE ANANDA SEN

----

5/ 10.03.2022 Fourteen (14) working days' time is granted to the appellant to file typed copy of judgment.

(Ananda Sen, J.) Kumar

 
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