Anita Devi & Ors vs The State Of Jharkhand & Anr
2022 Latest Caselaw 2508 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr.M.P. No. 2462 of 2013
                           ------

Anita Devi & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opposite Parties

--------

CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

--------

For the Petitioners        : Mr. Kripa Shankar Nanda, Advocate
For the State              : Mr. A.P.P.
                           --------

Order No. 06 / Dated: 07th July, 2022 The learned counsel for the petitioners is present. No one appears on behalf of opposite party No. 2. The case is listed after a long interval of time i.e. after 23.04.2019. In the meantime, let the present status of the case be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email.

J.Minj                                                (Navneet Kumar, J.)