M. Masroor Karim vs Coal India Limited And Ors
2022 Latest Caselaw 78 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               W.P.(S) No. 7290 of 2011

                 M. Masroor karim                           ...     ...    Petitioner
                                       Versus
                 Coal India Limited and Ors.          ...       ...       Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Atanu Banerjee, Advocate For the Respondents : Vijay Kant Dubey, Advocate

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Through Video Conferencing

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08/06.01.2022 Heard Mr. Atanu Banerjee, learned counsel appearing on behalf of the petitioner.

2. Heard Mr. Vijay Kant Dubey, learned counsel appearing on behalf of the respondents.

3. Arguments concluded.

4. Post this case on 10.01.2022 at 2.15 p.m for dictation of judgment in open Court.

(Anubha Rawat Choudhary, J.) Saurav