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Shakti Pada Mahato vs The State Of Jharkhand & Anr.
2022 Latest Caselaw 585 Jhar

Citation : 2022 Latest Caselaw 585 Jhar
Judgement Date : 21 February, 2022

Jharkhand High Court
Shakti Pada Mahato vs The State Of Jharkhand & Anr. on 21 February, 2022
    IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. M.P. No. 1197 of 2012
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Shakti Pada Mahato Versus The State of Jharkhand & Anr.

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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Order No. 05: Dated: 21st February, 2022 Mr. Pandey Ashok Nath Roy, learned counsel for the petitioner and Mr. Ashok Kumar, learned A.P.P. for the State are present.

Let a status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within four weeks from the date of receipt of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM

 
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