Malti Kumari vs The State Of Jharkhand & Ors
2022 Latest Caselaw 516 Jhar

Citation : 2022 Latest Caselaw 516 Jhar
Judgement Date : 16 February, 2022

Jharkhand High Court

Malti Kumari vs The State Of Jharkhand & Ors on 16 February, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 7065 of 2013

                Malti Kumari                               ...   ...    Petitioner
                                     Versus
               The State of Jharkhand & Ors.      ...       ...       Respondents
                                     ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the petitioner : Mr. Pandey Neeraj Rai, Advocate For the Respondent(s) : Mr. Apporv Singh, Advocate Through Video Conferencing 20/16.02.2022

1. Heard learned counsel for the parties.

2. Arguments concluded.

3. Post this case on 28.03.2022 for pronouncement of judgment.

(Anubha Rawat Choudhary, J.) Mukul

Download the LatestLaws.com Mobile App