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Dinesh Parikh @ Dinesh B. Parikh ... vs The State Of Jharkhand And Another
2022 Latest Caselaw 431 Jhar

Citation : 2022 Latest Caselaw 431 Jhar
Judgement Date : 11 February, 2022

Jharkhand High Court
Dinesh Parikh @ Dinesh B. Parikh ... vs The State Of Jharkhand And Another on 11 February, 2022
               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 Cr. M.P. No. 50 of 2020

            Dinesh Parikh @ Dinesh B. Parikh and another
                                          ...    ...     ...   Petitioners
                                    Versus
            The State of Jharkhand and another ...     ...   Opp. Parties
                                     ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

Through Video Conferencing

6/11.02.2022

1. Learned counsel for the petitioner Mr. Shailesh Kumar Singh is present.

2. Learned counsel for the petitioner submits that case of the petitioner is squarely covered by a judgment passed by a co-ordinate Bench of this court reported in (2008) 2 JCR page 423 (Jhr).

3. As the court time is over, post this case for further hearing on 18.02.2022.

(Anubha Rawat Choudhary, J.) Binit/

 
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