Citation : 2022 Latest Caselaw 315 Jhar
Judgement Date : 7 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No.26 of 2012
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Sanjay Dubey & Other .... .... .... Appellants Versus Lakshmaniya Devi & Others .... .... .... Respondents
CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY
For the Appellants : Mr. Arun Kumar Pandey, Advocate
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07/07.02.2022 It is submitted by learned counsel that authentication fee of Rs.10/-
has already been filed and submitted that defect regarding filing of certified copy of Trial Court judgment will be verified and removed for which one week time be allowed.
Let this case be listed on 14th February, 2022.
(Gautam Kumar Choudhary, J.) Anit
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