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Gyanendra Pati Tripathy vs Pradeep Kumar Bhadani
2022 Latest Caselaw 5076 Jhar

Citation : 2022 Latest Caselaw 5076 Jhar
Judgement Date : 14 December, 2022

Jharkhand High Court

Gyanendra Pati Tripathy vs Pradeep Kumar Bhadani on 14 December, 2022

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           C.M.P. No. 640 of 2022
                                  ------

Gyanendra Pati Tripathy .... .... .... Petitioner Versus

1. Pradeep Kumar Bhadani

2. Alok Kumar Bhadani .... .... .... Opposite Parties

CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

For the Petitioner : Mr. M.K. Laik, Sr. Advocate Mr. Nitish Kumar Sahani, Advocate For the Opp. Parties :

Oral Order 03/ Dated : 14.12.2022

Petitioner is directed to file copy of judgment of the Trial Court against which the appeal has been preferred.

Let this case be listed on 16th January, 2023.

(Gautam Kumar Choudhary, J.) Anit

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