Mr. Ajit Kumar vs Ms. Darshana Poddar
2022 Latest Caselaw 5060 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(S) No.2923 of 2005
                              With
                        W.P.(S) No.6788 of 2004
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CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan

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For the Petitioners : Mr. Ajit Kumar, Sr. Adv. (in W.P.(S) No.2923/2005) Mr. Manoj Tondon, Adv. (in W.P.(S) No.3788 /2004) For the Resp.-Intervener: M/s Manoj Tondon, Adv. For the Respondent-State: Ms. Darshana Poddar, AAG-I

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25/13.12.2022 The judgment of the learned Single Judge in W.P.(S) No. 955 of 2012 referred to in the referral order dated 20.06.2013 has just been obtained by the learned counsel for the parties. They need to go through it, as such, let these matters appear after one week.

(Aparesh Kumar Singh, J.)

(Deepak Roshan, J.)

Fahim-Amardeep/