6/31.08.2022 vs Unknown
2022 Latest Caselaw 3512 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     W.P(S) No. 2703 of 2021

                 CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
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6/31.08.2022 G.P. to S.C-III submits that he has received instruction from the appropriate authority. He submits that case of the petitioners is covered by the judgment passed by the Division Bench of this Court in L.P.A. No. 36 of 2019 and analogous cases.

Considering his submission, he is directed to file appropriate affidavit. The affidavit will also mention what benefit will be extended to the petitioners which they are entitled to receive, in terms of the judgment passed by the Division Bench in L.P.A No. 36 of 2019.

List this case in the next week under the heading 'For Orders'.

(ANANDA SEN , J) anjali/-