Citation : 2022 Latest Caselaw 3470 Jhar
Judgement Date : 30 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 666 of 2014
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Shitanshu Prasad & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : None For the State : Addl.P.P.
For the Informant : None
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Order No. 05: Dated: 30 August, 2022 th
No one appears for the petitioners as well as for the inform- ant.
Learned Addl.P.P. for the State is present. This case is listed after 2015, let status report be called for from the concerned court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of a copy of this order.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.) MM/-
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