For The vs For
2022 Latest Caselaw 3373 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              M.A. No. 567 of 2015
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

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For the appellant(s): Mr. Rajesh Kr. Mahtha, Appellant. For respondent No. 13: Mr. G.C. Jha, Advocate.

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08/24.08.2022: Learned counsel, Mr. D.C. Ghosh accepts notice on behalf of respondent Nos. 7 and 16 i.e. National Insurance Company Ltd. Learned counsel Mr. G.C. Jha appears on behalf of respondent No. 13- the Oriental Insurance Company Limited.

Counsel for the appellant will serve a copy of the memo of appeal along with judgment to Mr. D.C. Ghosh.

Let the name of counsel, Mr. D.C. Ghosh, be reflected in the cause list as a counsel for respondent Nos. 7 and 16.

        Anu/-                                                     (ANANDA SEN, J.)