Citation : 2021 Latest Caselaw 4453 Jhar
Judgement Date : 27 November, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 497 of 2015
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Arjun Mahto & Others .... Appellants
-versus-
Deputy Commissioner, Hazaribagh & Another ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH : VIDEO CONFERENCING
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5/ 27.11.2021 Mr. Ashutosh Anand, learned A.A.G. III submits that he will appear on behalf of respondents Nos.1 and 2.
Let name of Mr. Ashutosh Anand, A.A.G. III be printed in the cause list.
List this case in the next week.
In the meantime, counsel for the appellant will serve two copies of the memo of appeal along with judgment and decree and also the interlocutory application to the office of Mr. Ashutosh Anand, A.A.G. III.
(Ananda Sen, J.) Kumar
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