For The vs For The
2021 Latest Caselaw 4221 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  M.A. No. 90 of 2019
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CORAM: HON'BLE MR. JUSTICE ANANDA SEN.

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For the appellant(s): None For the Respondent(s): Mr. G.C. Jha, Advocate.

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06/16.11.2021: None appears on behalf of the appellants.

This appeal has been filed by the appellants praying therein enhancement of compensation amount.

From the judgment and award, I find that several documents were exhibited in support of the claim.

To decide the claim of the appellants, it is necessary for this Court to go through those documents.

Considering the aforesaid fact, call for lower court records and list this case after receipt of the same.

          Anu/-                                                    (ANANDA SEN, J.)