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M/S Magma Hdi General Insurance ... vs Meena Devi & Others
2021 Latest Caselaw 4216 Jhar

Citation : 2021 Latest Caselaw 4216 Jhar
Judgement Date : 16 November, 2021

Jharkhand High Court
M/S Magma Hdi General Insurance ... vs Meena Devi & Others on 16 November, 2021
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            M.A. No. 334 of 2016
                                       ------

M/s Magma HDI General Insurance Company Ltd. ...Appellant(s).

Versus Meena Devi & Others ... Respondent(s)

CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

------

For the Appellant(s) : Mr. Bibhash Sinha, Advocate. For the respondent nos.1 -6 : Mr. Arun Kumar, Advocate

06/16.11.2021: Mr. Bibhash Sinha, learned counsel prays for some time to file an appropriate application to bring on record the judgment passed in C.W.C Case No. 5 of 2013 by way of additional evidence.

Considering his submission this case is adjourned for six weeks.

      Rajnish                                                      (ANANDA SEN, J.)
 

 
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