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Puniya Oraon And Others vs Manbodh Baraik And Others
2021 Latest Caselaw 1487 Jhar

Citation : 2021 Latest Caselaw 1487 Jhar
Judgement Date : 23 March, 2021

Jharkhand High Court
Puniya Oraon And Others vs Manbodh Baraik And Others on 23 March, 2021
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            M.A. No. 290 of 2016
                                       ------

Puniya Oraon and others ...Appellant(s).

Versus Manbodh Baraik and others ... Respondent(s)

CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

Through: Video Conferencing

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th 06/23.03.2021: List this case on 6 April, 2021 to explore as to whether the matter can be resolved in the Lok Adalat or not.

Mr. Rajeev Anand, counsel for the appellant will serve a copy of the appeal along with the Judgment to Mr. D.C. Ghosh, Advocate.

Let name of Mr. D.C. Ghosh, Advocate appear in the cause list on behalf of the respondent National Insurance Company.

      Rajnish                                                  (ANANDA SEN, J.)
 

 
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