Citation : 2021 Latest Caselaw 1945 Jhar
Judgement Date : 18 June, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 7599 of 2017
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
Through: Video Conferencing
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For the Petitioner(s) : Mr. Rajesh Kumar, Advocate. For the State : Mr. Ashok Kumar Yadav, G.A. I
07/18.06.2021: List this case after disposal of L.P. A. No. 624 of 2017 as the counsel for the petitioners submits that the judgment which would be rendered in the aforesaid Letters Patent Appeal will squarely cover the case. The parties are at liberty to mention the case after disposal of the said L.P.A.
(ANANDA SEN, J.) Rajnish
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