Suresh Rajwar @ Suresh Pd. Rajwar & ... vs The State Of Jharkhand
2021 Latest Caselaw 2180 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              Cr. A.(SJ) No. 335 of 2010
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Suresh Rajwar @ Suresh Pd. Rajwar & others ..... Appellants Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Through- Video Conferencing

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For the Appellants : Mr. Rajesh Kumar, Advocate For the Respondent : Mr. Bishwambhar Shastri, APP

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/Dated: 02/07/2021 Mr. Rajesh Kumar, the learned counsel for the appellants as well as Mr. Bishwambhar Shastri, the learned APP completed their arguments.

Judgment reserved.

( Ratnaker Bhengra, J.) Madhav/-