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Passed In The Case Of Bharat Coking ... vs .
2021 Latest Caselaw 390 Jhar

Citation : 2021 Latest Caselaw 390 Jhar
Judgement Date : 27 January, 2021

Jharkhand High Court

Passed In The Case Of Bharat Coking ... vs . on 27 January, 2021

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  W.P.(S) No. 4904 of 2009
                       ---------

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

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22/Dated: 27th January, 2021 Heard through V.C.

2. During course of argument, Mr. O.P.Tiwari, learned

counsel for the respondent-JUNVL referred to a judgment

passed in the case of Bharat Coking Coal Ltd. & Ors. Vs.

Shyam Kishore Singh (Civil Appeal No. 1009 of 2020),

disposed of on February 05, 2020.

3. Mr. Anil Kr. Sinha, learned counsel for the petitioner

seeks adjournment to go through this judgment.

4. Mr. O.P.Tiwari, learned counsel for the respondent-

JUVNL does not have any objection.

5. Put up this case on 2nd March, 2021 under the

heading "For Final Disposal."

(Deepak Roshan, J.)

Amardeep/

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