Dayawanti Sahay vs The State Of Jharkhand & Ors
2021 Latest Caselaw 4915 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            [Civil Writ Jurisdiction]
                             W.P.(C) No. 5896 of 2009
       Dayawanti Sahay                                            .... .. ... Petitioner
                                     Versus
       The State of Jharkhand & Ors.                              .. ... ... Respondents
                                      ...........

CORAM :HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through :- Video Conferencing) .........

For the Petitioner : Mr. R.N. Sahay, Sr. Advocate For the Respondent-State : Mr. Jagdeesh, A.C. to S.C.-I

08/ 17.12.2021.

By way of last indulgence, as prayed by learned Sr. counsel, Mr. R.N. Sahay, let the matter be listed on 22.12.2021.

Parties are directed to exchange their pleadings and judgment(s) by Sunday i.e. on 19.12.2021.

(Kailash Prasad Deo, J.) R.S.