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M/S Narsingh Ispat Limited vs Union Of India & Others
2021 Latest Caselaw 4867 Jhar

Citation : 2021 Latest Caselaw 4867 Jhar
Judgement Date : 15 December, 2021

Jharkhand High Court
M/S Narsingh Ispat Limited vs Union Of India & Others on 15 December, 2021
              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      W.P. (T) No. 177 of 2021
                                               With
                                      W.P (T) No. 1261 of 2020
                                               With
                                      W.P (T) No. 161 of 2021

              M/s Narsingh Ispat Limited             ---    ---     Petitioner [in all cases]
                                              Versus
              Union of India & others                ---    ---     Respondents [in all cases]
                                                 ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary

---

For the Petitioner: M/s K. Kurmi, Nitin Kr. Pasari, Sidhi Jalan, Advocates For the Union of India: M/s Bakshi Vibha, Bharat Bhushan Prasad, Prabhat Kr. Sinha, Shiv Kr. Sharma, CGC For the CGST: M/s Amit Kumar, P.A.S. Pati, Ranjana Mukherjee, Advocates For the State: Mr. Ashok Kr. Yadav, G.A-I

---

05 / 15.12.2021 Compilation of judgments and notifications / circulars have been submitted in two volumes. However, some more materials in the form of written notes and submissions including points of law have been sent yesterday late in the evening by the learned counsel for the petitioner through mail.

As such, let the matter appear on next Wednesday.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Ranjeet/

 
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