Citation : 2021 Latest Caselaw 4790 Jhar
Judgement Date : 13 December, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (C) No.7285 of 2019
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M/s. D.M. Minerals Private Limited ... ... ... Petitioner Versus Union of India and others ... ... ... Respondents with W.P. (C) No. 6883 of 2019 M/s Singhbhum Mineral Company ... ... ... Petitioner Versus Union of India & others ... ... ... Respondent
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. Indrajit Sinha, Advocate Mr. Ankit Vishal, Advocate For the State : Mr. P.A.S. Pati, G.A.-II Mr. Piyush Chitresh, A.C. to A.G. For the UOI : Mr. Rajiv Sinha, ASGI
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Oral Order 17 / Dated : 13.12.2021
Hearing concluded.
Judgment is reserved.
(Dr. Ravi Ranjan, C.J.)
(Sujit Narayan Prasad, J.)
Raman/VK
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