Union Territory Of J&K And Anr vs Mukhtar-Ul-Aziz (Kas)
2026 Latest Caselaw 1680 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J&K And Anr vs Mukhtar-Ul-Aziz (Kas) on 25 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                          S. No. 5
                                                                          Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                              WP(C) No. 2787/2025
                                            C/w WP(C) No. 2225/2024

           Union Territory of J&K and Anr.                        ...Appellant/Petitioner(s)

            Through: Mr. Hakeem Aman Ali, Dy. AG
                                                        Vs.

           Mukhtar-ul-Aziz (KAS)                                           ...Respondent(s)

            Through: Mr. R. A. Jan, Sr. Advocate with Ms. Nasheam Rashid, Adv.
           CORAM:
                HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                     ORDER

25.03.2026 WP(C) No. 2787/2025:

Mr. Hakeem Aman Ali, Dy. AG for petitioners Mr. R. A. Jan, Sr. Advocate with Ms. Nasheam Rashid, Advocate for respondent.

01. A copy of writ petition has been provided to counsel for respondent.

The respndents may file objections to the same by the next date of hearing.

02. List on 22.04.2026.

WP(C) No. 2225/2024:

Mr. R. A. Jan, Sr. Advocate with Ms. Nasheam Rashid, Advocate for petitioner Mr. Hakeem Aman Ali, Dy. AG for respondents.

03. Pleadings are complete.

04. List as above.

                                      (SHAHZAD AZEEM)             (SINDHU SHARMA)
                                              JUDGE                        JUDGE

              SRINAGAR
              25.03.2026
              Manzoor