Ramiz Ahmad Ganie vs Jammu And Kashmir Bank Ltd
2026 Latest Caselaw 1679 J&K/2

Citation : 2026 Latest Caselaw 1679 J&K/2
Judgement Date : 25 March, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Ramiz Ahmad Ganie vs Jammu And Kashmir Bank Ltd on 25 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                       S. No. 29
                                                                                       Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                        WP(C) 2503/2025

                         RAMIZ AHMAD GANIE
                                                                              ...Petitioner(s)/Appellant(s)
                         Through: Mr. Mujeeb Indrabi, Advocate vice
                                  Mr. G. A. Lone, Sr. Advocate
                                                                Vs.
                           JAMMU AND KASHMIR BANK LTD
                           TH.ITS CHAIRMAN AND ORS                              ...Respondent(s)
                         Through: Mr. Robinder Singh, Advocate

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                            ORDER

25.03.2026

01. It is submitted by the learned counsel for the respondents that petitioner has failed to deposit 50% of the outstanding liability in terms of order dated 16.10.2025.

02. Since amount has not been deposited, interim direction shall stand vacated.

03. Respondent-Bank is at liberty to proceed against the petitioner.

04. List on 11.05.2026.

05. Meanwhile, respondents to file their response.




                                                    (SHAHZAD AZEEM)          (SINDHU SHARMA)
                                                            JUDGE                          JUDGE
                    SRINAGAR
                    25.03.2026
                    "Imtiyaz"